Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Meghalaya - Section Section 11 in The Meghalaya Maintenance Of Public Order Act, 1947 11. Application of other laws not barred The provisions of this Act shall be in additional to and not in derogation of any other Act, Ordinance or Regulation for the time being in force.
