Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(1)(ix) in Punjab Urban Planning and Development Building Rules, 2018 (ix)Public health services plan in un-editable compact Disc/ DVD or any other electronic medium, containing drawings in ".dwg" format;