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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(2)(k) in Dr. Abdul Haq Urdu University Act, 2016

(k)make regulations relating to courses, examinations, and all conditions on which students shall be admitted to examinations for the degree of the University;