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State of Uttar Pradesh - Section

Section 10 in The U.P. Employees State Insurance Scheme Labour Medical Services Ayurvedic Pharmacist Service Rules, 1995

10. Age.

- A candidate for recruitment must have obtained the age of 18 years and must not have attained the age of more than 32 years on the first day of July of the calendar year in which vacancies are advertised by the Commission :Provided that the upper age limit in the case of candidate belonging to the scheduled castes, scheduled tribes and such other categories as may be notified by the Government from time to time shall be greater by such number of years as may be specified.