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State of Assam - Section

Section 61 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

61.

The tabulation shall be done in duplicate and when tabulation is over, results can be checked by comparison. Merit list in coded form is also to be prepared by the tabulator. Principal Controller of Examinations will supervise during the tabulation work. Mark sheets in coded form in duplicate shall be placed before the Commission for authentication and documentation by their signatures.