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Himachal Pradesh High Court

State Of H.P vs . Mehar Singh. on 15 September, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

State of H.P Vs. Mehar Singh.

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Cr.Appeal No. 599 of 2008 15.9.2022 Present: Ms. Rameeta Rahi, Additional Advocate General, for the appellant.

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Mr. B.N.Mishra, Senior Advocate, along with Mr. Akash Thakur, Advocate for the respondents.

Mr. B.N.Mishra, Senior Advocate informs that Saran Patt has been admitted r in Indira Gandhi Medical College and Hospital, Shimla in Psychiatric Ward for observation as prescribed by the Doctor.

List on 22.09.2022 for further orders and report of status of mental condition of Saran Patt, if any.

(Vivek Singh Thakur), Judge.

15th September 2022 (gaurav) ::: Downloaded on - 16/09/2022 20:02:54 :::CIS