Himachal Pradesh High Court
State Of H.P vs . Mehar Singh. on 15 September, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
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Cr.Appeal No. 599 of 2008 15.9.2022 Present: Ms. Rameeta Rahi, Additional Advocate General, for the appellant.
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Mr. B.N.Mishra, Senior Advocate, along with Mr. Akash Thakur, Advocate for the respondents.
Mr. B.N.Mishra, Senior Advocate informs that Saran Patt has been admitted r in Indira Gandhi Medical College and Hospital, Shimla in Psychiatric Ward for observation as prescribed by the Doctor.
List on 22.09.2022 for further orders and report of status of mental condition of Saran Patt, if any.
(Vivek Singh Thakur), Judge.
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