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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(a) in Indian Stamp Act (Chhattisgarh Prevention of undervaluation of Instruments) Rules 1975

(a)name of the village with name of Revenue InspectorÂ’s circle, Tahsil and District wherein the land is situated; and