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[Cites 0, Cited by 0] [Section 863(1)] [Section 863] [Entire Act]

State of Punjab - Subsection

Section 863(1)(a) in Punjab Jail Manual, 1996

(a)Convict-watchman - The usual prison uniform of a convict with the exception of woollen cap in lieu of which a white pugree will be issued, and a brass badge to be worn on the left arm, with the word "Watchman" engraved thereon.