Allahabad High Court
Ayodhya Prasad S/O Moti Lal vs Additional District Judge Court No.7 ... on 20 January, 2023
Author: Abdul Moin
Bench: Abdul Moin
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- WRIT - C No. - 1005171 of 2009 Petitioner :- Ayodhya Prasad S/O Moti Lal Respondent :- Additional District Judge Court No.7 Faizabad And Anr. Counsel for Petitioner :- Ravi Singh Counsel for Respondent :- C.S.C.,Rajan Roy Hon'ble Abdul Moin,J.
List revised.
None appears on behalf of the petitioner to press this petition. Learned Standing counsel is present for the State-respondents.
Accordingly, the writ petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 20.1.2023 Pachhere/-