Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 170] [Entire Act] State of Uttar Pradesh - Subsection Section 170(2) in U.P. Revenue Code Rules, 2016 (2)The applicant may deposit the amounts specified in clauses (a) to (c) of section 192(1) within a period of seven days from the date of application under sub-rule (1).
