Section 485(9) in Rules under the United Provinces Excise Act, 1910
(9)Supply contractors of spirit shall despatch consignments of pilfer-proof to the Excise Inspector in-charge of the warehouse where bottling of country spirit is done; and the pilfer-proof shall be stored in the bottling room in a box which shall bear an excise lock and a lock of the supply contractor who must provide the box.
