Section 94(2)(b) in Maharashtra Land Revenue Code, 1966
(b)(i)markets,(ii)communications,(iii)standard of husbandry,(iv)population and supply of labour,(v)agricultural resources,(vi)variations in the area of occupied and cultivated lands during the last thirty years,(vii)wages,(viii)ordinary expenses of cultivating principal crops including the value of the labour in cultivating the land in terms of wages.