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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Punjab - Subsection

Section 102(8) in The Punjab Factory Rules, 1952

(8)[ Cleaning, smoothening or roughening etc. of articles by a jet of sand, metal shot, grit or other abrasive propelled by a blast of comprised air or steam.] [Substituted by Punjab Government Notification No. G.S.R.-74/CA- 63/48/Section 112/Amd. (11)/71, dated 18-11-1971.]