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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(3) in Dr. Abdul Haq Urdu University Act, 2016

(3)The Finance Committee shall have the following duties and powers, namely to:-
(a)examine the annual accounts of the University and to advice the Executive Council thereon;
(b)examine the annual budget estimates and advise the Executive Council thereon;
(c)review the financial position of the University from time to time;
(d)make recommendations to the Executive Council on all matters relating to the finances of the University;
(e)make recommendations to the Executive Council on all proposals involving expenditure for which no provision has been made in the budget, or which involve expenditure in excess of the amount provided for in the Budget;
(f)review and advice on such other financial matters referred to it by the Executive Council.