Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 769 in Rules under the United Provinces Excise Act, 1910

769. Separate store vats to be used for different kinds of spirit.

- Separate store are to be used for the storage of different kinds of spirit. If issues are made direct to vendors, of country spirit special vats must be provided for the issue of such spirit at the fixed strengths prescribed for such issues.