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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Meghalaya - Subsection

Section 85(1)(b) in The Meghalaya Police Act, 2010

(b)the number and type of cases of “misconduct” referred to it by the complainants upon being dissatisfied by the departmental inquiry into his complaint;