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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(ccc) in Indian Telegraph Rules, 1951

(ccc)[ "Rural Subscriber" means a person to whom a telephone service has been provided in a rural area by means of an installation under these rules or under an agreement.] [Inserted by G.S.R. 818(E), dated 27.12.1995]