Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in The Information Technology (Procedure and Safeguards for Interception, Monitoring and Decryption of Information) Rules, 2009

(i)“decryption key” means any key, mathematical formula, code, password, algorithm or any other data which is used to—
(i)allow access to encrypted information; or
(ii)facilitate the conversion of encrypted information into an intelligible form;