Section 67(2)(b) in The U.P. Minor Minerals (Concession) Rules, 1963

[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Uttar Pradesh - Subsection

Section 67(2)(b) in The U.P. Minor Minerals (Concession) Rules, 1963

(b)In the case of non-agricultural land, the amount of annual compensation shall be worked out on the basis of average annual letting value of similar land for the previous three years,

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State of Uttar Pradesh - Subsection

Section 67(2)(b) in The U.P. Minor Minerals (Concession) Rules, 1963