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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2)(f) in The West Bengal Minorities’ Commission Act, 1996

(f)such number of other members from amongst persons of public eminence, [not exceeding nine,] [Words subsection for the words not exceeding five, by W.B. Act 14 of 1997.] of whom one shall be a woman, as the State Government may nominate: