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State of West Bengal - Section

Section 10 in West Bengal Tea Plantation Employees' Welfare Fund Act, 2015

10. Assistance of the State Government towards skill development activities for the children of tea plantation employees.

- The State- Government shall provide necessary assistance in implementing approved course curriculum for skill development activities and facilitate the identification of vocational training providers who would he imparting employment linked training to the children of tea plantation employees. The State Government shall also provide assistance for appropriate assessment and certification on completion of training.