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State of Assam - Section

Section 50 in Assam Panchayat Act, 1994

50. General Powers of Anchalik Panchayat.

- The Anchalik Panchayat shall have powers to do the all acts necessary for or incidental to the carrying out of the functions entrusted or delegated to it and, in particular and without prejudice to the foregoing powers to exercise all powers specified in this Act.