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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 70(2)(b) in Arunachal Pradesh Panchayat Raj Act, 1997

(b)Consideration of the annual plans of all Gram Panchayats in the Samiti and submission of the consolidated plan to the Zilla Parishad and the prescribed authority;