Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 39] [Entire Act] State of Tamilnadu - Section Section 20 in Tamil Nadu Value Added Tax Act, 2006 20. Assessment of tax. - The tax under this Act shall be assessed, levied and collected in such manner as may be prescribed. .
