Section 13(2)(s) in The Energy Conservation Act, 2001
(s)prepare educational curriculum on efficient use of energy and its conservation for educational institutions, boards, universities or autonomous bodies and coordinate with them for inclusion of such curriculum in their syllabus;(sa)[ conduct examination for capacity building and strengthening of services in the field of energy conservation including certification of energy managers and energy auditors.] [ Inserted by Energy Conservation (Amendment) Act, 2010 (NO. 28 OF 2010)]