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State of Andhra Pradesh - Section

Section 13F in Andhra Pradesh Prohibition Act, 1995

13F. Property confiscated when to vest in Government.

- When an order of confiscation of any property has been passed under Section 13 or Section 13-B and such order become final in respect of the whole or any portion of such property, such property or portion thereof, as the case may be, shall vest in Government free from all encumbrances.