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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Goa - Subsection

Section 47(a) in The Goa, Daman And Diu Reorganisation Act, 1987

(a)if the are of the operations of such society or person is limited to the territories in the district of such society or person extends to the whole of the existing Union territory; and