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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(1)(a) in The Juvenile Justice (Punjab) Rules, 1987

(a)if it consists of obscene pictures or literature, tobacco, snuff, opium, drug or liquor or perishable articles of trivial value it shall be destroyed;