Allahabad High Court
Rajendra Prasad Yadav vs Civil Judge (S.D.) And Another on 1 September, 2017
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- MATTERS UNDER ARTICLE 227 No. - 5453 of 2017 Petitioner :- Rajendra Prasad Yadav Respondent :- Civil Judge (S.D.) And Another Counsel for Petitioner :- Achchhey Lal Tiwari Counsel for Respondent :- G.A. Hon'ble Bachchoo Lal,J.
Learned counsel for the petitioner submits that this case has wrongly been listed before this Bench.
Put up as fresh before the appropriate Bench.
Order Date :- 1.9.2017 Gss