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Union of India - Section

Section 19 in The Jamia Millia Islamia Act, 1988

19. The Majiis-i-Muntazimah (Executive Council).-

(1)The Majlis-i-Muntazimah (Executive Council) shall be the principal executive body of the University.
(2)The constitution of the Majlis-i-Talim (Academic Council), the term of office of its members and its powers and duties shall be prescribed by the Statutes.