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Delhi High Court - Orders

Vardhman Properties Ltd & Anr vs Secretary Real Estate Regulatory ... on 8 September, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~36
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +        W.P.(C) 6315/2022 & CM APPL. 19154/2022 (Stay)
                                   VARDHMAN PROPERTIES LTD & ANR.         ..... Petitioners
                                              Through: Mr. Adhish Srivastava, Mr. Rohit
                                                        Gandhi, Mr. Surender Sheoran, Mr.
                                                        Hargun Singh, Advs.


                                                      versus

                                   SECRETARY REAL ESTATE REGULATORY AUTHORITY NCT
                                   OF DELHI                                ..... Respondent
                                                Through: Appearance not given
                                   CORAM:
                                   HON'BLE MR. JUSTICE YASHWANT VARMA
                                                      ORDER

% 08.09.2022 Due to the restricted Court timings, this matter could not be heard today.

List on 03.02.2023.

Interim order to continue.

YASHWANT VARMA, J.

SEPTEMBER 8, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:09.09.2022 17:13:36