Delhi High Court - Orders
Vardhman Properties Ltd & Anr vs Secretary Real Estate Regulatory ... on 8 September, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6315/2022 & CM APPL. 19154/2022 (Stay)
VARDHMAN PROPERTIES LTD & ANR. ..... Petitioners
Through: Mr. Adhish Srivastava, Mr. Rohit
Gandhi, Mr. Surender Sheoran, Mr.
Hargun Singh, Advs.
versus
SECRETARY REAL ESTATE REGULATORY AUTHORITY NCT
OF DELHI ..... Respondent
Through: Appearance not given
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 08.09.2022 Due to the restricted Court timings, this matter could not be heard today.
List on 03.02.2023.
Interim order to continue.
YASHWANT VARMA, J.
SEPTEMBER 8, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:09.09.2022 17:13:36