Madhya Pradesh High Court
M/S Swagatika Impex Pvt. Ltd. vs The State Of Madhya Pradesh on 7 December, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 13900 of 2022 (M/S SWAGATIKA IMPEX PVT. LTD. Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 07-12-2022 List the matter along with RP No.905 of 2022 after two weeks.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
vai
Signature Not Verified
SAN
Digitally signed by VAISHALI AGRAWAL
Date: 2022.12.08 13:20:19 IST