Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(l) in North-Eastern Hill University Act, 1973

(l)"North-Eastern region" means the North-Eastern region of India comprising the [State of Meghalaya] [Substituted for the words 'States of Maghalaya and Nagaland' by Nagaland University Act (35 of 1989)(6-9-94) ] and the [State of Arunachal Pradesh] [[[Union territories of Arunachal Pradesh and Mizoram] Substituted by Mizoram University Act, 2002 (8 of 2000) ]].