Himachal Pradesh High Court
Dr. Charu Smita Thakur vs . State Of H.P. & Ors. on 22 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Dr. Charu Smita Thakur vs. State of H.P. & Ors.
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CWP No.5295 of 2021 22.03.2022 Present: Mr. Prem P. Chauhan,Advocate, for the petitioner.
Mr. Ajay Vaidya, Sr. Additional Advocate General, for respondents No. 1 and 2State.
Mr. Subhash Chander, Advocate, vice Mr. Dushyant Dadwal, Advocate, for respondents No. 3 and 4.
CWP No.5295 of 2021 Reply on behalf of respondents has not been filed. Be filed within further period of two weeks.
List on 12.4.2022 CMP No.2514 of 2022 Main matter is pending for filing reply on behalf of respondents which has been listed on 12.4.2022, therefore, this application has lost its relevancy and disposed of accordingly.
(Vivek Singh Thakur) Judge March 22 , 2022 (veena) ::: Downloaded on - 23/03/2022 20:11:35 :::CIS