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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(ix) in Ministry of Electronics and Information Technology, Junior Secretariat Assistant, Limited Departmental Competitive Examination Rules, 2018

(ix)attempting to commit or, as the case may be, abetting the Ministry of all or any of the acts specified in clauses (i) to (viii);