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State of Assam - Section

Section 259 in Assam Excise Rules, 1945

259. Fees for sale of medicated and still wines by foreign liquor "Off licences.

- A fee of annas eight per quart bottle shall be levied on the sales of medicated wines and similar preparations mentioned in Order 35(5) and of wines with added principles classified as still wines, by the holders of wholesale and retail foreign 'Off' Licences. Such fees shall be calculated on the actual sales of the previous month and shall be payable by the 15th of the month following the month to which the sales relate.