Section 2(p) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961
(p)"rules" means rules made under section 30;(pp)[ 'siddha system' of medicine or 'Siddha system' means the Siddha system of medicine whether supplemented or not by such modern advances as the Board may from time to time determine.] [Inserted by Act 11 of 1992 w.e.f. 24.04.1992]
