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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(b)A separate application shall be given in respect of each estate but if the applicant possesses interest in more than one estate situate in the same tahsil, a combined application for such estates may be given.