Section 12A(ii) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975
(ii)The Colonisation Commissioner keeping in view of the availability of land may, from time to time decide to invite applications from the Ex-Servicemen according to the priorities as laid down under Rule 7 for the landless persons through the Collector of the district.
