Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121(3)] [Section 121] [Entire Act] Union of India - Subsection Section 121(3)(h) in The Mental Healthcare Act, 2017 (h)the procedure for registration (including the fees to be levied for such registration) of the mental health establishments under sub-section (2) of section 55;