Rajasthan High Court - Jaipur
Surjan Lal Dhawan S/O Prabhu Dayal ... vs State Of Rajasthan on 13 December, 2022
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4777/2021
Surjan Lal Dhawan S/o Prabhu Dayal Dhawan
----Petitioner
Versus
State Of Rajasthan
----Respondent
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----Respondent S.B. Civil Writ Petition No. 6322/2021 (D.B. SAW/653/2022 and 4 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 18/12/2022 at 12:06:21 AM) (3 of 6) [CW-4777/2021] Manish Kumar S/o Pratap Singh
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----Respondent S.B. Civil Writ Petition No. 3995/2022 Lalu Ram S/o Shriram Karan Jat
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----Respondent S.B. Civil Writ Petition No. 7978/2022 Rajendra Kumar Sharma Son Of Shri Shyam Sunder Vashistha
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----Respondent S.B. Civil Writ Petition No. 7985/2022 Vasundhara Pareek Daughter Of Shri Babu Lal Pareek And Wife Of Shri Rajesh Pareek
----Petitioner Versus The State Of Rajasthan (D.B. SAW/653/2022 and 4 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 18/12/2022 at 12:06:21 AM) (5 of 6) [CW-4777/2021]
----Respondent S.B. Civil Writ Petition No. 7986/2022 Gopal Ram Godara Son Of Shri Ram Kumar
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 8118/2022 Vikram Singh Gurjar Son Of Shri Ram Dayal Gurjar
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13572/2022 Arjun Lal Barala S/o Narsa Ram Barala
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13842/2022 Kedar Mal Yadav S/o Mali Ram Yadav
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14510/2022 Praveen Sharma W/o Sunil Kumar Sharma
----Petitioner Versus The State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Rajendra Prasad, Sr. Advocate assisted by Mr. Ashish Sharma Mr. Prem Chand Dewanda Mr. Tribhuvan Narayan Singh Mr. Ram Pratap Saini Ms. Komal Kumari Giri Mr. Laxmikant Malpura For Respondent(s) : Mr. S.S. Raghav, AAG Mr. Ganesh Meena, AAG Mr. M.F. Baig (D.B. SAW/653/2022 and 4 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 18/12/2022 at 12:06:21 AM) (6 of 6) [CW-4777/2021] HON'BLE MR. JUSTICE SUDESH BANSAL Order 13/12/2022 Learned counsel appearing for RPSC states that additional affidavit placing on record the report of Third Expert Committee has been placed on record.
Counsel for both parties are in agreement that pleadings are complete and writ petitions be heard and disposed of finally at this stage.
On joint request, list on 12.01.2023 for final hearing.
Interim orders to continue.
(SUDESH BANSAL),J SAURABH/36-67 (D.B. SAW/653/2022 and 4 more have been filed in this matter. Please refer the same for further orders) (Downloaded on 18/12/2022 at 12:06:21 AM) Powered by TCPDF (www.tcpdf.org)