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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

State of Rajasthan - Subsection

Section 7A(1)(b) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(b)Where a post is to be filled in by a single method as prescribed in the rule or Schedule, the vacancies so determined shall be filled in by that method.