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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(4) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(4)Unless otherwise provided for, by, or under this Act, all contracts shall be signed and all documents and records shall be authenticated by Registrar on behalf of the University.