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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(1) in Punjab State Veterinary Council Rules, 1997

(1)This Punjab Council may, under section 40 of the Act, appoint from amongst its members an executive Committee and other Committees, on the adoption of a motion to this effect, for such purposes as it may consider necessary and define the purposes and functions of such Committees in the motion itself.