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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(p) in Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014

(p)"independent director" shall have the same meaning assigned to it in Clause 49 of the equity Listing Agreement as prescribed by the Board;