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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(1)(w) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(w)the mode of convening annual and special general meetings, issue of notices, and the business which may be transacted thereat;