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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 40(xiii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xiii)Prefer complaints in respect of prosecutions to be launched on behalf of the Committee and conduct proceedings, Civil or criminal on behalf of the Committee.