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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(11) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(11)The Election officer shall issue a separate notice of election at least 21 days in advance, accompanied by the name, address and telephone contact number of the Election officer, Voter's list and a copy of the audited accounts of the Association for the previous financial year.