Madhya Pradesh High Court
Akme Fintrade (I) Ltd. vs Seema Jain on 18 October, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MP No. 6057 of 2023
(AKME FINTRADE (I) LTD. Vs SEEMA JAIN AND OTHERS)
Dated : 18-10-2023
Shri Amit Yadav - Advocate for the petitioner.
Heard on the question of admission and interim relief.
Issue notice to the respondents on payment of process fee by Registered
A.D. mode within seven working days, failing which this petition shall stand dismissed without further reference to the Bench.
Notice be made returnable within four weeks. In the meanwhile, the impugned order dated 04.05.2023 shall remain stayed, till next date of hearing.
List alongwith M.P. No.6055/2023.
(S. A. DHARMADHIKARI) (PRANAY VERMA)
JUDGE JUDGE
Shilpa
Signature Not Verified
Signed by: SHILPA
NAGDEVE
Signing time: 18-10-2023
17:02:53