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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Sikkim - Subsection

Section 65(3)(xxxix) in The Sikkim Prisons Act, 2007

(xxxix)sending messages surreptitiously by writing or verbally;
(xl)participating in or organizing unauthorized activities like gambling and betting;
(xli)using indecent, abusive, insolent, threatening or improper language, being disrespectful, making indecent or vulgar acts or gestures;
(xlii)soiling or befouling any place or article;
(xliii)loitering or lingering, leaving the appointed area or work-group without permission;
(xliv)failing to assist or preventing another person from assisting prison officials in suppressing violence, assault, riot, mutiny, attack, gross personal violence or any other emergencies;